Delhi High Court - Orders
Apex Buildsys Ltd vs Vadera Interiors And Exteriors on 26 September, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 227/2023
APEX BUILDSYS LTD.
..... Petitioner
Through: Mr. Rakesh Kumar, Mr. Chandan,
Advs.
versus
VADERA INTERIORS AND EXTERIORS
..... Respondent
Through: Mr. Mritunjay Kr. Singh, Mr. Saikat
Khatua, Advs.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 26.09.2023
1. List on 03.11.2023.
YOGESH KHANNA, J.
SEPTEMBER 26, 2023
al
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:14:42