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Punjab-Haryana High Court

Gopi Ram And Others vs Haryana State on 4 August, 2014

                         IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                               RFA No. 2373 of 1994
                                                               Date of Decision: August 4th, 2014.


                      Gopi Ram and others
                                                                                 ... Appellants.

                                                               Vs.

                      Haryana State

                                                                                 ... Respondent


                      CORAM:           HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN PARSOON


                      Argued by: Mr. Ajay Jain, Advocate for the appellants.
                                 Mr. Rajiv Kwatra, Sr. DAG, Haryana, for the respondent-State.

                                                             ***

                      Dr. Bharat Bhushan Parsoon, J.

For orders, see judgment of even date passed in RFA No. 2196 of 1994 titled Prabhu Dayal and others Vs. Haryana Government and others.

(Dr. Bharat Bhushan Parsoon) th August 4 , 2014 Judge Amit Rana AMIT RANA 2014.08.07 11:21 I attest to the accuracy and integrity of this document