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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(6) in The Manual of Departmental Orders

(6)The Certificate regarding reference of ledger page number should be invariably given on the bills of supply of stores and T & P articles which should be in the following form:-"Received on vide stock/receipt No....and recorded in the register of stock/T & P articles at page No Materials examined and checked properly and there after entered at page No of M.B. No..............Store keeperSignature of Officer