Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1)(c) in The Punjab Minor Canals Act, 1905

(c)the rights as to the erection, repair, re-construction and working of mills, and the conditions on which such rights are enjoyed; and