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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)The President may, in consultation with the Chairperson, determine the number of Faculties, and the number of categories of disciplines/Schools to constitute each Faculty for purposes of academic administration and for appointing a Dean for each such Faculty. He may likewise appoint a Professor as the Dean of the Faculty, who shall hold the position in an honorary capacity for a period of three years.