Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(23) in The Assam Highway Act, 1989 (23)"vehicle" includes any wheeled conveyance drawn propelled or driven by any kind of power including human, animals, motor, steam or electric power, and includes any barrow, sledge plough, drag or like vehicle.
