Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Maharashtra - Subsection Section 102(ii) in Maharashtra Factories Rules, 1963 (ii)except in respect of exemption under clause (a) of sub-section (2) of section 61 the following limits of work inclusive of overtime shall be observed, namely:-
