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State of Uttar Pradesh - Section

Section 8 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

8. Launching permit.

- On receipt of the abovementioned application, the Divisional Forest Officer may issue a permit in writing to convey the timber from the launching or upper river depot in accordance with the rules and to collect it at a place specified in the permit. The permit will contain the particulars mentioned in Rule 7, and also specify the places at which the timber may be stopped when required by the Divisional Forest Officer for the regulation of traffic, during its passage down the said rivers to the Dakpathar boom.