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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(a) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

(a)in the case of public man referred to in sub-clauses (i) and (ii) of clause (e) of section 2, in accordance with the provisions contained in section 70 of the Constitution of Jammu and Kashmir;and