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Chattisgarh High Court

Mukesh Pratap Singh vs School Of Pharmacy 36 Cra/1076/2002 ... on 7 February, 2019

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                  WPS No. 798 of 2019
              Mukesh Pratap Singh Vs School of Pharmach and Ors.



07.02.2019

Mr. C.J.K Rao, counsel for the petitioner.

Mr. Saleem Kazi, Dy. A.G for the State. At the request of counsel for the petitioner, list this case after two weeks.

Sd/-

(P. Sam Koshy) Judge Jyoti