Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106AQ] [Entire Act] State of Uttarakhand - Subsection Section 106AQ(2) in Uttarakhand Panchayati Raj Act, 2016 (2)When such premises have been fixed, no person shall slaughter any such animal for sale at any other place within a radius of two miles from such premises.
