Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Goa - Subsection Section 16(3) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (3)The notice shall, as far as practicable, mention the grounds on which the person is sought to be declared as intending evacuee.
