Madhya Pradesh High Court
Hari Singh Jatav vs The State Of Madhya Pradesh on 28 August, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 38298 of 2023 (HARI SINGH JATAV Vs THE STATE OF MADHYA PRADESH) Dated : 28-08-2023 Shri Madan Mohan Tripathi, learned counsel for the Petitioner .
Shri Rohit Shrivastava-P.L.- appearing on behalf of Advocate General. As prayed by learned counsel for the petitioner, list this matter after one week.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 29-08-2023 10:14:20 AM