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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(7) in The Personal Injuries (Compensation Insurance) Scheme, 1972

(7)The final premium and the advance premiums shall be rounded off to the nearest rupee.[(7-A) The minimum final premium and the minimum advance premium payable by an employer shall be rupee one.] [[ Inserted by the Personal Injuries (Compensation Insurance) (Amendment)Scheme, 1972.]]