Allahabad High Court
Ram Kishore Tiwari vs Registrar, Banaras Hindu University ... on 7 January, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 7902 of 1992 Petitioner :- Ram Kishore Tiwari Respondent :- Registrar, Banaras Hindu University And Another Petitioner Counsel :- Chandra Prakash,A.C. Tiwari,R. Tiwari,Rakesh Bahadur Respondent Counsel :- Dinesh Kakkar,S.C.,Sidheshwari Prasad,U.K. Upadhyay Hon'ble Shishir Kumar,J.
Case called out in the revised list. No one appears on behalf of the petitioner to press this writ petition. The writ petition is dismissed in default. Interim order, if any, stands vacated. No order as to costs.
Order Date :- 7.1.2010 Pk