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[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

NCT Delhi - Subsection

Section 260(2)(t) in The New Delhi Municipal Council Act, 1994

(t)in the case of wells, the dimensions of the well, the manner of enclosing it and; if the well is intended for drinking purposes, the means which shall be used to prevent pollution of the water;