Supreme Court - Daily Orders
Kedar Ramakant Kakodkar vs Shri Auduth Timblo on 3 November, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.32 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) NO.............../2017
DIARY NO(S). 33014/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 31-07-2017
IN CA NO. 15/2017 AND DATED 26-04-2017 IN WP NO. 120/2017 PASSED
BY THE HIGH COURT OF JUDICATURE AT BOMBAY AT GOA)
KEDAR RAMAKANT KAKODKAR PETITIONER(S)
VERSUS
SHRI AUDUTH TIMBLO RESPONDENT(S)
(FOR ADMISSION AND I.R. AND IA NO.106608/2017-CONDONATION OF DELAY
IN FILING)
Date : 03-11-2017 This petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. P. Chaitanyashil, Adv.
Ms. Sujata Kurdukar, AOR
For Respondent(s) Ms. Neha Malik, Adv.
Mr. Rajan Narain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
List the matters after a week.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.11.03 16:24:28 IST Reason: