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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(10)(i) in The Tamil Nadu Electricity Supply Code, 2004

(i)It is the responsibility of the licensee to replace all defective meters [belonging to the licensee] [Inserted by Commission's Notification No.TN ERC/SC/7-4 dated 25.5.2007 (w.e.f 13.6.2007).] at his cost.