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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(5) in Tamil Nadu State Housing Board Act, 1961

(5)A revised budget, if any, including all the expenditure not covered in the original budget estimate, shall be laid before the Board at a special meeting to be held in the month or December in each year.