Section 26(1) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984
(1)No suit, prosecution or other legal proceeding shall lie against theaction taken State Government, or the Corporation, or a new Government company or any in good faith. officer or other employee of that Government, or the Corporation or such Government company, or other person authorised by the State Government, or the Corporation, or such Government company for anything which is in good faith done or intended to be done under this Act.
