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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)to provide instruction and research in such branches of engineering sciences, management and technology and interdisciplinary areas related to them as the University may think fit, and to facilitate for the advancement of learning and dissemination of knowledge in such branches;