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State of Odisha - Section

Section 48 in Orissa Economiser Inspection Administrative Rules, 1952

48. Cost in appeals.

(1)Where an appeal is dismissed the Appellate Authority may fix the cost of the appeal which shall be payable by the appellant.
(2)In any appeal where a local inspection is required the appellant shall deposit in advance the full costs of such inspection as determined by the Chairman of the Appellate Authority.Form-AGentlemen/Sir,In reply to your application dated .......... you; are hereby informed that Economiser Registry No........ at the above named premises will be thoroughly examined/Hydraulically tested by the Government Inspector on the ....... To enable the examination to be made you are bound -
(a)to afford to the Inspector all reasonable facilities for the examination and all such information as may reasonably be required of you;
(b)to have the Economiser properly prepared ready for examination in the prescribed manner; and
(c)in the case of an application for the registration of an economiser to provide such drawings, specifications, certificates and other particular as may be prescribed.
Voucher No......... in acknowledgment of Bank/Treasury Receipt No........ for Rs ......... accompanied.Yours faithfully,Chief Inspector of BoilersOrissa State.
(a)Preparation for Inspection : At each inspection the economiser shall be emptied and thoroughly cleared internally and externally in the flues. All mountings shall be opened up and caps removed to permit adequate inspection.
Provision shall, if required by the Inspector, be made for the removal of casing or brickwork or either concealing part and for drilling or headers and tubes and for verifying the pressure gauge and relief valve dimensions weights. All tubes, headers and flues way shall be swept clean.Proper provision shall be made to isolate the economiser on the gas side as well as on the water connections of the boiler and from and other working economiser.
(b)Preparation for Hydraulic Test : The chest of all mountings subject to water pressure shall be in place and shut tight or blank flanged. The relief valve shall either be secured or removed and the chest opening blank flanged. The attachment* for the Inspector's pressure gauge and the nipple** for connecting the Inspector's test pump houses shall be in order. All caps shall be properly fitted and tightened up. The economiser shall be completely filled with water, care being taken to allow all air to escape and, if possible, a preliminary test not exceeding the working pressure of tile economiser shall be taken before the Inspector's visit to test the tightness of the joints. When an economiser is hydraulically tested for the first time, it shall be offered entirely bare at subsequent tests, lagging or brickwork, or portions shall be removed if required by the Inspector.
Preparation now required (a) and (b)Note - The last certificate for the economiser should be shown to the Inspector.* Tapped ¾" Whitworth bolt and nut thread** Tapped ⅞" Whitworth bolt and nut threadForm-CEReport, into the investigation of the Accident to Economiser No....ToThe Chief Inspector of BoilersSir,In accordance with instructions I have hold a preliminary injury into the accident and the circumstances attending it, to Economiser No........... and now make the following Report
(1)
(a)Date and place of accident
(b)Date of investigation
(2)Name and address of owners
(3)Persons killed or injured
(4)Name of makers of Economiser or steam pipe
(5)Age of Economiser or Steam pipe
(6)Particulars of previous repairs with dates
(7)the Economiser was last inspected on .........by........
(8)Nature of Accident
(9)Cause of Accident
(10)General RemarksDate :Inspector of Boilers Remarks by the Chief Inspector of Boilers.