Section 1913 in The National Company Limited (Acquisition And Transfer Of Undertakings) Rules, 1980
1913.
S.O. 14(E) dated 8th January, 1981. - In exercise of the powers conferred by sub-section (1), read with Cl. (a) of sub-section (2) of Section 33 of the National Company Limited (Acquisition and Transfer of Undertakings) Act, 1980 (42 of 1980), the Central Government hereby makes the following rules, namely :
