Madhya Pradesh High Court
The State Of Madhya Pradesh vs Om Prakash Durwar on 24 November, 2017
1
W.A. No. 1130/2017
Gwalior, Dated : 24.11.2017
Shri Raghvendra Dixit, learned Government
Advocate for the appellants/State.
Issue notice.
Shri R.P. Singh, learned counsel appears and waives
notice on behalf of respondent.
Let a copy of memo of appeal along with its documents and I.A. Nos.16426/2017 & 16427/2017 be served on learned counsel for the respondent.
Rely, if any, to I.A. No. 16427/2017 within fifteen days.
List in the week commencing from 11.12.2017.
(Sanjay Yadav) (S.K. Awasthi)
Judge Judge
Aman