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Union of India - Section

Section 12 in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009

12. Authorised agency to designate nodal officer. —

The agency authorised by the competent authority under rule 4 shall designate one or more nodal officer, not below the rank of Superintendent of Police or Additional Superintendent of Police or the officer of the equivalent rank, to authenticate and send the requisition conveying direction issued under rule 3 for interception or monitoring or decryption to the designated officers of the concerned intermediaries or person in-charge of computer resource: Provided that an officer, not below the rank of Inspector of Police or officer of equivalent rank, shall deliver the requisition to the designated officer of the intermediary.