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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(iv) in The Bihar Fiscal Responsibility and Budget Management Act, 2006

(iv)an evaluation of the current policies of the State Government vis-a-vis the fiscal management principles set out in Section-4, the fiscal objectives set out in the Medium-Term Fiscal Policy Statement in subsection (1) of Section-7 and fiscal targets set out in Section-9.