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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(3)A person appointed temporarily on ad hoc basis or appointed temporarily after due selection by an appointing authority shall not be allowed to cross efficiency bar unless he passes the prescribed Departmental Examination.