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Bombay High Court

Sunil Jain vs Senior Police Inspector And Anr on 31 January, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                                                           928.ABA.2682-22.doc

               PMB
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CRIMINAL APPELLATE JURISDICTION

         Digitally
         signed by
                      ANTICIPATORY BAIL APPLICATION NO.2682 OF 2022
         PRADNYA
PRADNYA  MAKARAND
MAKARAND BHOGALE
BHOGALE  Date:
         2023.01.31
                      SUNIL JAIN                          ..APPLICANT
         19:22:09
         +0530            VS.
                      SENIOR POLICE INSPECTOR AND ANR.    ..RESPONDENTS


                                          WITH
                           INTERIM APPLICATION NO.3405 OF 2022
                                           IN
                      ANTICIPATORY BAIL APPLICATION NO.2682 OF 2022

                      MANISH INDUKUMAR SHAH               ..APPLICANT
                           VS.
                      THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS


                                          WITH
                      ANTICIPATORY BAIL APPLICATION NO.2669 OF 2022

                      URVI MILAN SHAH                     ..APPLICANT
                           VS.
                      THE STATE OF MAHARASHTRA            ..RESPONDENT


                                          WITH
                           INTERIM APPLICATION NO.3725 OF 2022
                                           IN
                      ANTICIPATORY BAIL APPLICATION NO.2669 OF 2022

                      ANURAG DHIRENDRA SHUKLA             ..APPLICANT
                           VS.
                      THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS




                                              1
                                      928.ABA.2682-22.doc

                    WITH
ANTICIPATORY BAIL APPLICATION NO.2677 OF 2022

SUNIL RIKABCHAND JAIN               ..APPLICANT
    VS.
SENIOR POLICE INSPECTOR AND ANR.    ..RESPONDENTS

                    WITH
     INTERIM APPLICATION NO.3412 OF 2022
                     IN
ANTICIPATORY BAIL APPLICATION NO.2677 OF 2022

ANURAG DHIRENDRA SHUKLA             ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS

                    WITH
ANTICIPATORY BAIL APPLICATION NO.2723 OF 2022

RITESH BHARAT JAIN                  ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA            ..RESPONDENT

                    WITH
     INTERIM APPLICATION NO.3727 OF 2022
                     IN
ANTICIPATORY BAIL APPLICATION NO.2723 OF 2022

ANURAG DHIRENDRA SHUKLA             ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS


                    WITH
ANTICIPATORY BAIL APPLICATION NO.2754 OF 2022

JAIRAJ VINOD BAFNA                  ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA            ..RESPONDENT




                        2
                                      928.ABA.2682-22.doc

                    WITH
     INTERIM APPLICATION NO.3724 OF 2022
                     IN
ANTICIPATORY BAIL APPLICATION NO.2754 OF 2022

ANURAG DHIRENDRA SHUKLA             ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS

                    WITH
ANTICIPATORY BAIL APPLICATION NO.2751 OF 2022

JAIRAJ VINOD BAFNA                  ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA            ..RESPONDENT

                    WITH
     INTERIM APPLICATION NO.3404 OF 2022
                     IN
ANTICIPATORY BAIL APPLICATION NO.2751 OF 2022

MANISH INDUKUMAR SHAH               ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA AND ANR.   ..RESPONDENTS

                    WITH
ANTICIPATORY BAIL APPLICATION NO.2857 OF 2022

PRIYANK NAGRAJ MEHTA                ..APPLICANT
     VS.
SENIOR POLICE INSPECTOR AND ANR.    ..RESPONDENTS

                    WITH
     CRIMINAL APPLICATION NO.377 OF 2022

SUNIL KUNDAN SINGH GIRI             ..APPLICANT
    VS.
SUNIL RIKABCHAND JAIN AND ANR.      ..RESPONDENTS




                        3
                                              928.ABA.2682-22.doc

                        WITH
         CRIMINAL APPLICATION NO.501 OF 2022

SUNIL KUNDAN SINGH GIRI                     ..APPLICANT
     VS.
JAIRAJ BAFNA                                ..RESPONDENT

Adv. Pramod Pandey a/w Adv. A. Shukla for the applicant in
ABA/2669/2022.
Ms. A. A. Takalkar, APP for the State.
Adv. Niranjan Mundargi a/w Adv. Keral Mehta a/w Adv. Rajiv
Hingu and Adv. Deepraj Shetye i/b. L.H. Hingu and
Company for the applicant in ABA/2751/2022 and
ABA/2754/2022 and for respondent No.1 in Criminal
Application No.501/2022.
Adv. Karansingh Rajput a/w Adv. Ibrahim Shaikh for the
applicants/intervenor in IA/3404/2022 and IA/3405/2022.
Adv. Karansingh Rajput for applicants in APPLN/377/2022
and APPLN/501/2022.
Adv. Mohan Rao a/w Adv. Sulabha Rane a/w Adv. Sakshi
Baadkar     in   ABA/2677/2022,        ABA/2682/2022    and
APPLN/377/2022.
Adv. Dipak Y. Jadhav a/w Adv. Shahuraj N. Patil i/b. Adv.
Vishwajeet V. Mohite for the applicant in ABA/2723/2022.
Adv. Hrishikesh Ambre for the applicant in ABA/2857/2022.
PI Yerme, Vile Parle Police Station, Mumbai is present.
                          ------------

                     CORAM : M. S. KARNIK, J.

DATE : JANUARY 31, 2023. P.C. :

1. List the matter on 01/03/2023.
2. Interim order already in operation to continue till then.

(M. S. KARNIK, J.) 4