Bombay High Court
Sunil Jain vs Senior Police Inspector And Anr on 31 January, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
928.ABA.2682-22.doc
PMB
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Digitally
signed by
ANTICIPATORY BAIL APPLICATION NO.2682 OF 2022
PRADNYA
PRADNYA MAKARAND
MAKARAND BHOGALE
BHOGALE Date:
2023.01.31
SUNIL JAIN ..APPLICANT
19:22:09
+0530 VS.
SENIOR POLICE INSPECTOR AND ANR. ..RESPONDENTS
WITH
INTERIM APPLICATION NO.3405 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2682 OF 2022
MANISH INDUKUMAR SHAH ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
WITH
ANTICIPATORY BAIL APPLICATION NO.2669 OF 2022
URVI MILAN SHAH ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
WITH
INTERIM APPLICATION NO.3725 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2669 OF 2022
ANURAG DHIRENDRA SHUKLA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
1
928.ABA.2682-22.doc
WITH
ANTICIPATORY BAIL APPLICATION NO.2677 OF 2022
SUNIL RIKABCHAND JAIN ..APPLICANT
VS.
SENIOR POLICE INSPECTOR AND ANR. ..RESPONDENTS
WITH
INTERIM APPLICATION NO.3412 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2677 OF 2022
ANURAG DHIRENDRA SHUKLA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
WITH
ANTICIPATORY BAIL APPLICATION NO.2723 OF 2022
RITESH BHARAT JAIN ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
WITH
INTERIM APPLICATION NO.3727 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2723 OF 2022
ANURAG DHIRENDRA SHUKLA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
WITH
ANTICIPATORY BAIL APPLICATION NO.2754 OF 2022
JAIRAJ VINOD BAFNA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
2
928.ABA.2682-22.doc
WITH
INTERIM APPLICATION NO.3724 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2754 OF 2022
ANURAG DHIRENDRA SHUKLA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
WITH
ANTICIPATORY BAIL APPLICATION NO.2751 OF 2022
JAIRAJ VINOD BAFNA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
WITH
INTERIM APPLICATION NO.3404 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.2751 OF 2022
MANISH INDUKUMAR SHAH ..APPLICANT
VS.
THE STATE OF MAHARASHTRA AND ANR. ..RESPONDENTS
WITH
ANTICIPATORY BAIL APPLICATION NO.2857 OF 2022
PRIYANK NAGRAJ MEHTA ..APPLICANT
VS.
SENIOR POLICE INSPECTOR AND ANR. ..RESPONDENTS
WITH
CRIMINAL APPLICATION NO.377 OF 2022
SUNIL KUNDAN SINGH GIRI ..APPLICANT
VS.
SUNIL RIKABCHAND JAIN AND ANR. ..RESPONDENTS
3
928.ABA.2682-22.doc
WITH
CRIMINAL APPLICATION NO.501 OF 2022
SUNIL KUNDAN SINGH GIRI ..APPLICANT
VS.
JAIRAJ BAFNA ..RESPONDENT
Adv. Pramod Pandey a/w Adv. A. Shukla for the applicant in
ABA/2669/2022.
Ms. A. A. Takalkar, APP for the State.
Adv. Niranjan Mundargi a/w Adv. Keral Mehta a/w Adv. Rajiv
Hingu and Adv. Deepraj Shetye i/b. L.H. Hingu and
Company for the applicant in ABA/2751/2022 and
ABA/2754/2022 and for respondent No.1 in Criminal
Application No.501/2022.
Adv. Karansingh Rajput a/w Adv. Ibrahim Shaikh for the
applicants/intervenor in IA/3404/2022 and IA/3405/2022.
Adv. Karansingh Rajput for applicants in APPLN/377/2022
and APPLN/501/2022.
Adv. Mohan Rao a/w Adv. Sulabha Rane a/w Adv. Sakshi
Baadkar in ABA/2677/2022, ABA/2682/2022 and
APPLN/377/2022.
Adv. Dipak Y. Jadhav a/w Adv. Shahuraj N. Patil i/b. Adv.
Vishwajeet V. Mohite for the applicant in ABA/2723/2022.
Adv. Hrishikesh Ambre for the applicant in ABA/2857/2022.
PI Yerme, Vile Parle Police Station, Mumbai is present.
------------
CORAM : M. S. KARNIK, J.
DATE : JANUARY 31, 2023. P.C. :
1. List the matter on 01/03/2023.
2. Interim order already in operation to continue till then.
(M. S. KARNIK, J.) 4