Section 22(1) in The Rajasthan Secondary Education Act, 1957

[Cites 0, Cited by 0] [Section 22] [Entire Act]

(1)The Board shall appoint the following Committees, namely:-

(a)Committees of courses,

(b)An Examination Committee,

(c)A Curriculum Committee,

(d)A Recognition Committee,

(e)An Evaluation Committee,

(f)A Finance Committee, and

(g)Such other Committees, as may be prescribed.

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