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State of Rajasthan - Section

Section 19 in University of Rajasthan Act, 1946

19. Meetings of the Senate.

(1)The Senate shall, on a date to be fixed by the Vice-Chancellor, meet once a year at a meeting to be called the annual meeting of the Senate.
(2)The Vice-Chancellor may, whenever he thinks fit, and shall upon a requisition in writing signed by not less than twenty-five members of the Senate, convene a special meeting of the Senate.