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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(w) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(w)"University" means [Kaloji Narayana Rao University of Health Sciences] [Substituted by 'Dr. NTR University of Health Secience' G.O.Ms.No.20, Health, Medical and Family Welfare (C1) Department, dated 26.09.2014.] established under section 3;