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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(1)(c) in The West Bengal Panchayat Act, 1973

(c)exercise administrative supervision and control over the work of the staff of the Panchayat Samiti and the officers and employees whose services may be placed at the disposal of the Panchayat Samiti by the State Government;