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[Cites 0, Cited by 2] [Entire Act]

State of Puducherry - Section

Section 12 in Pondicherry University Act, 1985

12. The chancellor.

(1)The Chancellor shall be appointed by the Visitor in such manner as may be prescribed by the Statutes
(2)The Chancellor shall, by virtue of his office, be the Head of the University.
(3)The Chancellor shall, if present, preside at the convocations of the University held for conferring degrees.