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[Cites 0, Cited by 4] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Industries (Development And Regulation) Act, 1951

(2)The report shall include a statement of the accounts of the Development Council for that year, and shall be transmitted as soon as accounts therefor have been audited, together with a copy of any report made by the auditors on the accounts.