Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(3) in The Orissa Irrigation Rules, 1961 (3)Where the application is allowed, a permit in Form 'H' shall be issued to the applicant. An intimation shall also be given in Form, 'I' in case the application is rejected.
