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State of Jharkhand - Section

Section 905 in Bihar Education Code, 1961

905. Personal ledger accounts in the name of the head of the institutions.

- The heads of the institution where fees are realised for extra-curricular activities are required to furnish the following information through the Director of Public Instruction to the Accountant-General, Bihar, who will issue necessary instructions to the Treasury/Sub-Treasury Officers concerned for opening of Personal Ledger Accounts in their names.
(i)Name of the Educational Institution.
(ii)Designation of the Head of the Institution who will operate upon the Deposit Account.
(iii)Name of the treasury/sub-treasury where Personal Ledger Account should be opened.
(iv)Remarks.
(G. O. no. 1771, dated the 9th July, 1959, Finance Department.)