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State of Bihar - Section

Section 33 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

33. Purchase of cane grown outside reserved area.

- Purchase of cane grown outside reserved area- Cane grown in any area other than reserved area and intended to be supplied to the occupier of a factory shall not be purchased by any person except the occupier of the factory or a person employed by him for the purpose of making such purchase.