Section 29(2)(d) in Odisha Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(2)(d) in Odisha Goods and Services Tax Act, 2017

(d)any person who has taken voluntary registration under subsection (3) of section 25 has not commenced business within six months from the date of registration; or

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State of Odisha - Subsection

Section 29(2)(d) in Odisha Goods and Services Tax Act, 2017