Supreme Court - Daily Orders
The Director (I And Q/C) vs Amita Ajit Desai on 23 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.6 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16882/2019
(Arising out of impugned final judgment and order dated 17-01-
2019 in WP No. 1331/2017 passed by the High Court Of Judicature
At Bombay)
THE DIRECTOR (I AND Q/C) & ANR. Petitioner(s)
VERSUS
AMITA AJIT DESAI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.116890/2019-CONDONATION OF
DELAY IN FILING and IA No.116892/2019-CONDONATION OF DELAY IN
REFILING )
Date : 23-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. R. Venkataramani, Sr. Adv.
Mr. L.R. Khatana, Adv.
Mr. Sudhir Naagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere with the impugned order of the High Court.
The Special Leave Petition is, accordingly, dismissed. Pending Application(s), if any, stand disposed of.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.08.27 14:05:22 IST Reason:(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER