Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)ensure that the medical record includes weight and height record, any sickness and treatment, and other physical or mental problem;