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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(ac) in Tamil Nadu State Council for Higher Education Act, 1992

(ac)advise the Government or any University, college or institution of higher education on any other matter relating to higher education and research which they may refer to the council; and