Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(b) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005 (b)Delivered by hand to the person residing at the address notified to the licensee by the consumer, or
