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Bombay High Court

Friends Cooperative Housing Society ... vs Nagpur Improvement Trust, Nagpur Thr. ... on 15 October, 2018

Author: S. M. Modak

Bench: B.P. Dharmadhikari, S. M. Modak

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
                    NAGPUR BENCH : NAGPUR
                  Writ Petition No.6891 of 2018
[Friends Co-operative Housing Society Ltd., Nagpur Vs. Nagpur
Improvemenent Trust & others]
Office Notes, Office Memoranda of
Coram, appearances, Court's orders                        Court's or Judge's orders
or directions and Registrar's orders.


                                 Mr.B. G. Kulkarni, Adv., for the petitioner.

                                                                  ----


                                             CORAM        :     B. P. DHARMADHIKARI
                                                                AND
                                                                S. M. MODAK, JJ.

DATE : 15th October, 2018 Heard.

Notice, returnable on 7th January, 2019.

Shri S. Deopujari, learned Govt. Pleader, waives notice for respondent no.4.

Service by Registered Post A.D. /Hamdast on other respondents, or on their Standing Counsel is permitted.

                                           Judge                                               Judge

                                 |hedau|




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