Bombay High Court
Friends Cooperative Housing Society ... vs Nagpur Improvement Trust, Nagpur Thr. ... on 15 October, 2018
Author: S. M. Modak
Bench: B.P. Dharmadhikari, S. M. Modak
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
NAGPUR BENCH : NAGPUR
Writ Petition No.6891 of 2018
[Friends Co-operative Housing Society Ltd., Nagpur Vs. Nagpur
Improvemenent Trust & others]
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mr.B. G. Kulkarni, Adv., for the petitioner.
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CORAM : B. P. DHARMADHIKARI
AND
S. M. MODAK, JJ.
DATE : 15th October, 2018 Heard.
Notice, returnable on 7th January, 2019.
Shri S. Deopujari, learned Govt. Pleader, waives notice for respondent no.4.
Service by Registered Post A.D. /Hamdast on other respondents, or on their Standing Counsel is permitted.
Judge Judge
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