Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax I vs Sunil Kumar Jain on 22 August, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.17 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
12833/2014
(Arising out of impugned final judgment and order dated 15/01/2014
in TC No. 17/2011 passed by the High Court Of Chhatisgarh At
Bilaspur)
ASST. COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
SUNIL KUMAR JAIN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 22/08/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mukul Rohtagi, Attorney General
Mr. Arijit Prasad, Adv.
Mr. A. K. Srivastav, Adv.
For Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.08.26 17:10:30 IST Reason: