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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(b) in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965

(b)every person likely to be affected by the construction of the watercourse or interested in the land on which it is proposed to construct the watercourse to submit his petition to the Irrigation Officer stating his objections to the proposed construction within sixty days of publication of the notice.