Supreme Court - Daily Orders
V. Vasudevan vs State Rep. By The Superintendent Of ... on 17 December, 2014
ITEM NO.95 REGISTRAR COURT. 1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for DIARYNO AND DIARYYR (Civil) Diary No(s).
33516/2014
V. VASUDEVAN AND ANR Petitioner(s)
VERSUS
STATE REP. BY THE SUPERINTENDENT OF POLICE AND
ORS. Respondent(s)
Date : 17/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vijay Kumar,Adv.
For Respondent(s)
Mr. Sanjay Visen, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the petitioner has given a letter dated 11.10.2014 for withdrawal of the unregistered Writ Petition vide D.No.33516/2014 and since the matter is unregistered one, permission is granted.
Ordered accordingly for withdrawal of the Writ Petition vide D.No.33516/2014.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.22 11:49:34 IST Reason: