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Supreme Court - Daily Orders

V. Vasudevan vs State Rep. By The Superintendent Of ... on 17 December, 2014

     ITEM NO.95                           REGISTRAR COURT. 1                       SECTION PIL

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for DIARYNO AND DIARYYR (Civil) Diary No(s).
     33516/2014

     V. VASUDEVAN AND ANR                                                         Petitioner(s)

                                                        VERSUS

     STATE REP. BY THE SUPERINTENDENT OF POLICE AND
     ORS.                                                                         Respondent(s)


     Date : 17/12/2014 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr. Vijay Kumar,Adv.


     For Respondent(s)
                                          Mr. Sanjay Visen, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

The Ld. Counsel for the petitioner has given a letter dated 11.10.2014 for withdrawal of the unregistered Writ Petition vide D.No.33516/2014 and since the matter is unregistered one, permission is granted.

Ordered accordingly for withdrawal of the Writ Petition vide D.No.33516/2014.

(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.22 11:49:34 IST Reason: