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State of Bihar - Section

Section 406 in Bihar Board's Miscellaneous Rules, 1958

406. Employment of chowdris or contractors for the supply of carriage.

- The District Officer will, whenever possible and conveniently make arrangements for the supply of carriage with chowdris or, contractors who will be held responsible for its proper quality and for the good conducts of those incharge of it.The chowdris etc., should not be allowed to use badges or other signs of office, or to seize carriage; they should, as far as possible, be the representative men of the classes who nominate them and interference in their nomination or deposition should be avoided as much as possible. When the services of such men are required continuously they may be paid a regular salary; otherwise and ordinarily they should be paid by a commission, which should be generally at the rate of one [anna in the rupee] [Now Paise.]. These fees will be paid by the Army Department.