Calcutta High Court
Modula India vs Kamakhya Singhdeo on 12 November, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
IN THE HIGH COURT AT CALCUTTA Civil Appellate Jurisdiction Original Side Present :
The Hon'ble Justice Debasish Kar Gupta And The Hon'ble Justice Ishan Chandra Das November 12, 2013 APD 398 of 2012 CS 568 of 1979 Modula India Vs. Kamakhya Singhdeo The Court :- On the prayer made on behalf of the appellant, the hearing of this matter stands adjourned for the day. Let the matter retain its position in the list.
(Debasish Kar Gupta, J.) (Ishan Chandra Das, J.) ANC.