Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(5)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(5)(h) in The Indian Post Office Rules, 1933

(h)where the insured article cannot be traced in consequence of the destruction of