Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 415(3)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(3)(g) in The City of Nagpur Corporation Act, 1948

(g)the remuneration of persons appointed to act for any of the said officers or servants during their absence on leave;